Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in Hyderabad Cotton Cultivation and Transport Act, 1337 Fasli

(a)"certified copy" in relation to a licence, means a copy certified by the licensing authority in the manner specified in section [76 of the Indian Evidence Act, 1872 (Central Act 1 of 1872)] [Substituted by A. O. 1956.];