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[Cites 0, Cited by 0] [Section 31D] [Entire Act]

Union of India - Subsection

Section 31D(7) in The Copyright Act, 1957

(7)The broadcasting organisation shall—
(a)maintain such records and books of account, and render to the owners of rights such reports and accounts; and
(b)allow the owner of rights or his duly authorised agent or representative to inspect all records and books of account relating to such broadcast,
in such manner as may be prescribed.