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Supreme Court - Daily Orders

M/S Sankhla Polymers (P) Ltd. vs Income Tax Officer on 15 January, 2015

Bench: Anil R. Dave, Shiva Kirti Singh

  ITEM NO.5                                 COURT NO.3                          SECTION IIIA

                                  S U P R E M E C O U R T O F             I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s)   for                     Special        Leave   to      Appeal     (C)         No(s).
  28907-28909/2013

  (Arising out of impugned final judgment and order dated 29/01/2013
  in ITA No. 1100/2006,29/01/2013 in ITA No. 33/2013,29/01/2013 in
  ITA No. 34/2013 passed by the High Court Of Karnataka At
  Bangalore)

  M/S SANKHLA POLYMERS (P) LTD.                                                   Petitioner(s)

                                                         VERSUS

  INCOME TAX OFFICER                                                              Respondent(s)

  (with interim relief and office report)

  Date :                   15/01/2015    These    petitions    were    called     on    for   hearing
  today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

  For Petitioner(s)                      Mr. Pritesh Kapur, Adv.
                                         Mr. Senthil Jagadeesan, Adv.
                                         Mr. Govind Manoharan, Adv.

  For Respondent(s)                      Mr.   Rupesh Kumar, Adv.
                                         Ms.   Sadhana Sandhu, Adv.
                                         Mr.   Jitin Singhal, Adv.
                                         For   Mrs. Anil Katiyar, Adv.

                           UPON hearing counsel the Court made the following
                                           O R D E R

We find no reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.




                         (Jayant Kumar Arora)                        (Sneh Bala Mehra)
Signature Not Verified

Digitally signed by
                               Sr. P.A.                             Assistant Registrar
Jayant Kumar Arora
Date: 2015.01.17
12:07:57 IST
Reason: