Supreme Court - Daily Orders
M/S Sankhla Polymers (P) Ltd. vs Income Tax Officer on 15 January, 2015
Bench: Anil R. Dave, Shiva Kirti Singh
ITEM NO.5 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
28907-28909/2013
(Arising out of impugned final judgment and order dated 29/01/2013
in ITA No. 1100/2006,29/01/2013 in ITA No. 33/2013,29/01/2013 in
ITA No. 34/2013 passed by the High Court Of Karnataka At
Bangalore)
M/S SANKHLA POLYMERS (P) LTD. Petitioner(s)
VERSUS
INCOME TAX OFFICER Respondent(s)
(with interim relief and office report)
Date : 15/01/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Pritesh Kapur, Adv.
Mr. Senthil Jagadeesan, Adv.
Mr. Govind Manoharan, Adv.
For Respondent(s) Mr. Rupesh Kumar, Adv.
Ms. Sadhana Sandhu, Adv.
Mr. Jitin Singhal, Adv.
For Mrs. Anil Katiyar, Adv.
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Signature Not Verified
Digitally signed by
Sr. P.A. Assistant Registrar
Jayant Kumar Arora
Date: 2015.01.17
12:07:57 IST
Reason: