Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(6) in Bihar Urban Local Body (Community Participation) Rules, 2013 (6)The term of office of the Member of Ward Committee shall be co-terminus with the term of office of the municipality.Part-IV Rights and Duties of Ward Committees
