Allahabad High Court
The Commissioner Of Wealth Tax vs Sh.Deepak Verma on 20 July, 2010
Bench: Rajes Kumar, Bharati Sapru
Court No. - 37 Case :- WEALTH TAX APPEAL DEFECTIVE No. - 54 of 2008 Petitioner :- The Commissioner Of Wealth Tax Respondent :- Sh.Deepak Verma Petitioner Counsel :- A.N.Mahajan Respondent Counsel :- S.D. Singh Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J.
The question raised in the present appeal was considered by this Court in Wealth Tax Appeal No.(98) of 2007, The Commissioner of Wealth Tax, Muzaffarnagar and another Vs. Shri Surendra Verma. The said appeal has been dismissed vide order dated 16th February, 2010.
In view of the above, present appeal is also dismissed.
Order Date :- 20.7.2010 S.P.