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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(2) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(2)It shall extend to the whole of the State of Andhra Pradesh and save as otherwise provided in this Act, it shall also apply to any offence or contravention thereunder committed outside Andhra Pradesh by any person.