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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(6) in The Punjab State Aid to Industries Rules, 1936

(6)[ "Short terms loan" means a loan, not exceeding five thousand Rupees, which may be advanced for a period not exceeding six months to a person or firm running [an industry] [Added by Haryana Notification No. GSR 25/PA/5/35/Section 46/Amd. (1)168 dated 26/3/1968.] in a shed in any Industrial Estate in the State of Haryana rented out or given on hire purchase for the purchase of raw materials, etc. required in connection with, [the industry] [Substituted for the words 'a small scale industry' vide G.S.R. 12 PA/5/35/Section 46/Amd. (1) 78 dated 3-2-1978.] .]