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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The Application Form which is wrongly filled or contains false information of any kind or is not having required and /or valid certificates/photographs or has any other deficiency will be rejected and the candidate who succeeds in obtaining admit card on the basis of such information will not be entitled to appear in the Entrance Test and/or selection for admission and shall be liable for prosecution under relevant laws.