Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Poisons Rules, 1972 6. Termination of a licence. - A licence shall terminate on the death of the licence holder and if granted to a firm or company, on the winding up or transfer of the business of such firm or company or on the expiry of the term of the licence.
