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[Cites 0, Cited by 0] [Section 206A] [Entire Act]

State of West Bengal - Subsection

Section 206A(4) in The West Bengal Panchayat Act, 1973

(4)The Chairman or any other member of the Finance Commission may resign his officer by writing under his hand addressed to the Chief' Secretary to the Government of West Bengal, but he shall continue in office until his resignation is accepted by the State Government.