Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977 4. [ Hours for use of energy by shops and establishment.] [Omitted by (Third Amendment) Order, 1983, dated 26.12.1983.]
