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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Chattisgarh - Subsection

Section 280(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)The expenditure in any financial year on activities enumerated in sub-rule (1) shall not exceed five per cent of the total expenditure of the Board in that year.