Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 13 in Telangana Small Causes Courts Act, 1330 F 13. Finality of decrees and orders of a Court of Small Causes. - Subject to the provisions herein contained, every decree or order made under this Act by Court of Small Causes shall be final.
