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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Meghalaya - Subsection

Section 13(d) in Meghalaya Interpretation and General Clauses Act, 1972

(d)in relation to the interval between two events, to use the words "clear day" or "at least" or "not less than" a number of days, for the purpose of excluding the day on which the events happen an merely to specify the number of days, for the purpose of excluding the days on which the first event happens and including the day on which the second event happens.