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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(5)The Adhyaksh may disallow any question, which docs not conferm to sub-rule (4) above, and in that case the questions shall not be entered in the minutes.