Section 63(5) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(5)[ "Reader and Lecturer" in a College, shall respectively mean person appointed as Reader or Lecturer in an affiliated College on a scale of pay not lower than that approved by the State Government for Reader or Lecturer in a College as the case may be, and the expression "Lecturer" includes the person appointed prior to the 13th day of January, 1978 as Assistant Professor] [Substituted by M.P. Act No. 10 of 1978.],
