Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in The Petroleum And Natural Gas Regulatory Board Act, 2006 (3)The Board shall consist of a Chairperson, a Member (Legal) and three other members to be appointed by the Central Government.
