Delhi High Court - Orders
The File Is Duly Bookmarked ... vs Controller Of Patents And Anr on 11 October, 2023
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 341/2022
The file is duly bookmarked
COMMONWEALTH SCIENTIFIC AND INDUSTRIAL
RESEARCH ORGANISATION, CSIRO
..... Appellant
Through: None
versus
CONTROLLER OF PATENTS AND ANR.
..... Respondent
Through: Mr. Balendu Shekhar,
CGSC with Mr. Krishna
Chaitanya and Mr. Raj
Kumar Maurya, Advocates
(9999666769)
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 11.10.2023 The court notice of the appellant is once again awaited.
In the interest of justice, issue fresh court notice(s) to appellant; its counsel and its registered Trademark-agent, returnable for 19.12.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) OCTOBER 11, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 14:47:17