Section 24(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
(1)Subject to the Rules made in this behalf, every Chairperson and every Vice-Chairperson or officiating as Chairperson/ Vice Chairperson, who absents himself from three consecutive meetings of the committee, without leave of the Minister, in-charge of agricultural marketing committee, shall cease to be the Chairperson on and from the date on which the such third meeting is held.
