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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(6)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)any other ship, if it is satisfied that the permanent hospital therein is fully air-conditioned or served by a trunked mechanical ventilation system.