Allahabad High Court
State Of U.P.Through D.M. Barabanki And ... vs Mohammad Sultan And Another on 21 July, 2010
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
Court No. - 9 Case :- FIRST APPEAL FROM ORDER No. - 86 of 2003 Petitioner :- State Of U.P.Through D.M. Barabanki And Others Respondent :- Mohammad Sultan And Another Petitioner Counsel :- C.S.C.,A.K.SriVastaVa Respondent Counsel :- S.A.Khan Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the appellant, list in the next cause list. Order Date :- 21.7.2010 Zh