Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Himachal Pradesh - Subsection Section 13(2) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (2)All the proceedings of the Board shall be authenticated by the Chairman and the Managing Director of the Board.
