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Bombay High Court

Tushar Kashinath Shishode vs Sakharam Asaram Solate And Another on 18 November, 2025

            IN THE JUDICATURE OF HIGH COURT AT BOMBAY
                       BENCH AT AURANGABAD


                                         ....

                                       CORAM : ARUN R. PEDNEKER, J.

Dated : November 18, 2025. PER COURT :-

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
                            Matters                                 Date

             976 WRIT PETITION NO. 238 OF 2025                   23/01/2026
             977 WRIT PETITION NO. 2073 OF 2025
             978 WRIT PETITION NO. 4764 OF 2025
             979 WRIT PETITION NO. 4914 OF 2025
             980 WRIT PETITION NO. 5014 OF 2025
             981 WRIT PETITION NO. 5362 OF 2025                  12/03/2026
             982 WRIT PETITION NO. 7300 OF 2025
                            WITH
WRIT PETITION NO. 7187 OF 2025 983 WRIT PETITION NO. 8048 OF 2025 984 WRIT PETITION NO. 8380 OF 2025 985 WRIT PETITION NO. 8904 OF 2025 986 WRIT PETITION NO. 9247 OF 2025 987 WRIT PETITION NO. 9404 OF 2025 988 WRIT PETITION NO. 10160 OF 2025 13/03/2026 989 WRIT PETITION NO. 10651 OF 2025 990 WRIT PETITION NO. 10747 OF 2025 992 WRIT PETITION NO. 12261 OF 2025 6/03/2026 WITH CIVIL APPLICATION NO. 12559 OF 2025 IN WP/12261/2025 993 WRIT PETITION NO. 12526 OF 2025 994 WRIT PETITION NO. 12534 OF 2025 995 WRIT PETITION NO. 12695 OF 2025 WITH CIVIL APPLICATION NO. 11400 OF 2025 IN WP/12695/2025 996 WRIT PETITION NO. 12807 OF 2025 17/03/2026 997 WRIT PETITION NO. 13003 OF 2025 998 WRIT PETITION NO. 13044 OF 2025 Page 1 of 9 DPT Order 999 ARBITRATION APPLICATION NO. 14 OF 2025 1000 ARBITRATION APPLICATION NO. 15 OF 2025 1001 ARBITRATION APPLICATION NO. 16 OF 2025 1002 ARBITRATION APPLICATION NO. 18 OF 2025 1003 WRIT PETITION NO. 3947 OF 2025 1004 WRIT PETITION NO. 10187 OF 2025 1005 WRIT PETITION NO. 10374 OF 2025 1006 WRIT PETITION NO. 10398 OF 2025 1007 WRIT PETITION NO. 12226 OF 2025 1008 WRIT PETITION NO. 12431 OF 2025 16/03/2026 1009 WRIT PETITION NO. 12432 OF 2025 1010 WRIT PETITION NO. 12433 OF 2025 1011 WRIT PETITION NO. 12434 OF 2025 1012 WRIT PETITION NO. 12435 OF 2025 1013 WRIT PETITION NO. 12436 OF 2025 1014 WRIT PETITION NO. 12437 OF 2025 1015 WRIT PETITION NO. 12438 OF 2025 1016 WRIT PETITION NO. 12439 OF 2025 1017 WRIT PETITION NO. 12440 OF 2025 1018 WRIT PETITION NO. 12508 OF 2025 1019 WRIT PETITION NO. 12509 OF 2025 1020 WRIT PETITION NO. 12510 OF 2025 1021 WRIT PETITION NO. 12511 OF 2025 1022 WRIT PETITION NO. 12512 OF 2025 1023 WRIT PETITION NO. 12513 OF 2025 1024 WRIT PETITION NO. 12514 OF 2025 1025 WRIT PETITION NO. 12515 OF 2025 1026 WRIT PETITION NO. 12516 OF 2025 1027 WRIT PETITION NO. 12517 OF 2025 1028 WRIT PETITION NO. 12521 OF 2025 1029 WRIT PETITION NO. 12522 OF 2025 1030 WRIT PETITION NO. 12523 OF 2025 1031 WRIT PETITION NO. 12524 OF 2025 1032 WRIT PETITION NO. 12525 OF 2025 1033 WRIT PETITION NO. 12527 OF 2025 1034 WRIT PETITION NO. 12528 OF 2025 1035 WRIT PETITION NO. 12530 OF 2025 1036 WRIT PETITION NO. 12531 OF 2025 1037 WRIT PETITION NO. 12532 OF 2025 1038 WRIT PETITION NO. 12533 OF 2025 1039 WRIT PETITION NO. 12535 OF 2025 1040 WRIT PETITION NO. 12536 OF 2025 1041 WRIT PETITION NO. 12537 OF 2025 1042 WRIT PETITION NO. 12596 OF 2025 WITH CIVIL APPLICATION NO. 11334 OF 2025 IN WP/12596/2025 1043 WRIT PETITION NO. 12597 OF 2025 WITH Page 2 of 9 DPT Order CIVIL APPLICATION NO. 11335 OF 2025 IN WP/12597/2025 1044 WRIT PETITION NO. 12598 OF 2025 WITH CIVIL APPLICATION NO. 11336 OF 2025 IN WP/12598/2025 1045 WRIT PETITION NO. 12599 OF 2025 WITH CIVIL APPLICATION NO. 11341 OF 2025 IN WP/12599/2025 1046 WRIT PETITION NO. 12600 OF 2025 WITH CIVIL APPLICATION NO. 11342 OF 2025 IN WP/12600/2025 1047 WRIT PETITION NO. 12601 OF 2025 WITH CIVIL APPLICATION NO. 11343 OF 2025 IN WP/12601/2025 1048 WRIT PETITION NO. 12602 OF 2025 WITH CIVIL APPLICATION NO. 11345 OF 2025 IN WP/12602/2025 1049 WRIT PETITION NO. 12603 OF 2025 WITH CIVIL APPLICATION NO. 11347 OF 2025 IN WP/12603/2025 1050 WRIT PETITION NO. 12612 OF 2025 1051 WRIT PETITION NO. 12613 OF 2025 WITH CIVIL APPLICATION NO. 11351 OF 2025 IN WP/12613/2025 WITH CIVIL APPLICATION NO. 11352 OF 2025 IN WP/12613/2025 1052 WRIT PETITION NO. 12636 OF 2025 WITH CIVIL APPLICATION NO. 11365 OF 2025 IN WP/12636/2025 1053 WRIT PETITION NO. 12637 OF 2025 WITH CIVIL APPLICATION NO. 11366 OF 2025 IN WP/12637/2025 1054 WRIT PETITION NO. 12638 OF 2025 WITH CIVIL APPLICATION NO. 11367 OF 2025 IN WP/12638/2025 1055 WRIT PETITION NO. 12639 OF 2025 WITH CIVIL APPLICATION NO. 11368 OF 2025 Page 3 of 9 DPT Order IN WP/12639/2025 1056 WRIT PETITION NO. 12641 OF 2025 WITH CIVIL APPLICATION NO. 11371 OF 2025 IN WP/12641/2025 1057 WRIT PETITION NO. 12642 OF 2025 WITH CIVIL APPLICATION NO. 11372 OF 2025 IN WP/12642/2025 1058 WRIT PETITION NO. 12643 OF 2025 WITH CIVIL APPLICATION NO. 11373 OF 2025 IN WP/12643/2025 1059 WRIT PETITION NO. 12644 OF 2025 WITH CIVIL APPLICATION NO. 11374 OF 2025 IN WP/12644/2025 1060 WRIT PETITION NO. 12645 OF 2025 WITH CIVIL APPLICATION NO. 11377 OF 2025 IN WP/12645/2025 1061 WRIT PETITION NO. 12646 OF 2025 WITH CIVIL APPLICATION NO. 11378 OF 2025 IN WP/12646/2025 1062 WRIT PETITION NO. 12647 OF 2025 WITH CIVIL APPLICATION NO. 11380 OF 2025 IN WP/12647/2025 1063 WRIT PETITION NO. 12648 OF 2025 WITH CIVIL APPLICATION NO. 11382 OF 2025 IN WP/12648/2025 1064 WRIT PETITION NO. 12649 OF 2025 WITH CIVIL APPLICATION NO. 11383 OF 2025 IN WP/12649/2025 1065 WRIT PETITION NO. 12650 OF 2025 WITH CIVIL APPLICATION NO. 11384 OF 2025 IN WP/12650/2025 1066 WRIT PETITION NO. 12689 OF 2025 WITH CIVIL APPLICATION NO. 11394 OF 2025 IN WP/12689/2025 1067 WRIT PETITION NO. 12690 OF 2025 WITH CIVIL APPLICATION NO. 11395 OF 2025 IN WP/12690/2025 Page 4 of 9 DPT Order 1068 WRIT PETITION NO. 12691 OF 2025 WITH CIVIL APPLICATION NO. 11396 OF 2025 IN WP/12691/2025 1069 WRIT PETITION NO. 12692 OF 2025 WITH CIVIL APPLICATION NO. 11397 OF 2025 IN WP/12692/2025 1070 WRIT PETITION NO. 12693 OF 2025 WITH CIVIL APPLICATION NO. 11398 OF 2025 IN WP/12693/2025 1071 WRIT PETITION NO. 12694 OF 2025 WITH CIVIL APPLICATION NO. 11399 OF 2025 IN WP/12694/2025 1072 WRIT PETITION NO. 12696 OF 2025 WITH CIVIL APPLICATION NO. 11402 OF 2025 IN WP/12696/2025 1073 WRIT PETITION NO. 12697 OF 2025 WITH CIVIL APPLICATION NO. 11404 OF 2025 IN WP/12697/2025 1074 WRIT PETITION NO. 12698 OF 2025 WITH CIVIL APPLICATION NO. 11405 OF 2025 IN WP/12698/2025 1075 WRIT PETITION NO. 12699 OF 2025 WITH CIVIL APPLICATION NO. 11407 OF 2025 IN WP/12699/2025 1076 WRIT PETITION NO. 13013 OF 2025 17/03/2026 1077 CIVIL APPLICATION NO. 10166 OF 2025 IN SAST/26973/2025 1078 CIVIL APPLICATION NO. 10269 OF 2025 IN SA/207/2024 WITH SECOND APPEAL NO. 207 OF 2024 WITH CIVIL APPLICATION NO. 8416 OF 2024 IN SA/207/2024 1082 WRIT PETITION NO. 359 OF 2025 18/03/2026 1083 WRIT PETITION NO. 3006 OF 2025 1084 WRIT PETITION NO. 3382 OF 2025 WITH CIVIL APPLICATION NO. 8440 OF 2025 IN WP/3382/2025 Page 5 of 9 DPT Order 1085 WRIT PETITION NO. 3737 OF 2025 1086 WRIT PETITION NO. 3738 OF 2025 1087 WRIT PETITION NO. 3739 OF 2025 1088 WRIT PETITION NO. 5483 OF 2025 1089 WRIT PETITION NO. 10140 OF 2025 1090 WRIT PETITION NO. 11051 OF 2025 1091 SECOND APPEAL NO. 533 OF 2022 WITH CIVIL APPLICATION NO. 8122 OF 2023 IN SA/533/2022 WITH CIVIL APPLICATION NO. 12098 OF 2022 IN SA/533/2022 WITH CIVIL APPLICATION NO. 4841 OF 2024 IN SA/533/2022 1092 CIVIL APPLICATION NO. 12359 OF 2024 IN SAST/13091/2024 WITH CIVIL APPLICATION NO. 12360 OF 2024 IN SAST/13091/2024 1093 WRIT PETITION NO. 6539 OF 2024 1094 WRIT PETITION NO. 7687 OF 2024 1095 WRIT PETITION NO. 11009 OF 2024 1096 WRIT PETITION NO. 13376 OF 2024 1097 WRIT PETITION NO. 879 OF 2025 1098 WRIT PETITION NO. 1777 OF 2025 1099 WRIT PETITION NO. 3065 OF 2025 1100 WRIT PETITION NO. 3468 OF 2025 24/03/2026 1101 WRIT PETITION NO. 4913 OF 2025 1102 SECOND APPEAL NO. 7 OF 2022 1103 SECOND APPEAL NO. 488 OF 2022 WITH CIVIL APPLICATION NO. 8065 OF 2021 IN SA/488/2022 WITH CIVIL APPLICATION NO. 12116 OF 2021 IN CA/3877/2012 WITH CIVIL APPLICATION NO. 12323 OF 2024 IN SA/488/2022 WITH CIVIL APPLICATION NO. 8845 OF 2007 IN SA/488/2022 WITH CIVIL APPLICATION NO. 5953 OF 2012 IN SA/488/2022 1104 SECOND APPEAL NO. 599 OF 2022 WITH Page 6 of 9 DPT Order CIVIL APPLICATION NO. 12819 OF 2022 IN SA/599/2022 1105 SECOND APPEAL NO. 77 OF 2024 1106 SECOND APPEAL NO. 95 OF 2024 WITH CIVIL APPLICATION NO. 2210 OF 2025 IN SAST/30856/2024 WITH CIVIL APPLICATION NO. 2211 OF 2025 IN SAST/30856/2024 WITH CIVIL APPLICATION NO. 4583 OF 2024 IN SA/95/2024 1107 SECOND APPEAL NO. 107 OF 2024 WITH CIVIL APPLICATION NO. 6079 OF 2025 IN SA/107/2024 WITH CIVIL APPLICATION NO. 5212 OF 2024 IN SA/107/2024 1108 CIVIL APPLICATION NO. 7508 OF 2024 IN SA/499/2023 WITH SECOND APPEAL NO. 499 OF 2023 WITH CIVIL APPLICATION NO. 11276 OF 2021 IN SA/499/2023 WITH CIVIL APPLICATION NO. 9861 OF 2023 IN SAST/33652/2021 WITH CIVIL APPLICATION NO. 8446 OF 2023 IN SA/499/2023 WITH CIVIL APPLICATION NO. 6345 OF 2022 IN SAST/33652/2021 1109 CIVIL APPLICATION NO. 10873 OF 2024 IN ARBAST/27728/2024 WITH CIVIL APPLICATION NO. 10874 OF 2024 IN ARBAST/27728/2024 1110 CIVIL APPLICATION NO. 11904 OF 2024 IN ARBAST/21437/2024 1111 CIVIL APPLICATION NO. 11908 OF 2024 IN ARBAST/21414/2024 1112 CIVIL APPLICATION NO. 12113 OF 2024 IN ARBAST/21095/2024 1113 CIVIL APPLICATION NO. 5908 OF 2025 IN SA/244/2020 Page 7 of 9 DPT Order WITH SECOND APPEAL NO. 244 OF 2020 WITH CIVIL APPLICATION NO. 4690 OF 2020 IN SA/244/2020 1114 CIVIL APPLICATION NO. 10168 OF 2025 IN SAST/25319/2025 WITH CIVIL APPLICATION NO. 10169 OF 2025 IN SAST/25319/2025 1115 CIVIL APPLICATION NO. 10171 OF 2025 25/03/2026 IN SAST/22511/2025 1116 WRIT PETITION NO. 869 OF 2024 1117 WRIT PETITION NO. 1125 OF 2024 1118 WRIT PETITION NO. 2224 OF 2024 1119 WRIT PETITION NO. 3125 OF 2024 1120 WRIT PETITION NO. 3210 OF 2024 1121 WRIT PETITION NO. 7689 OF 2024 1122 WRIT PETITION NO. 7950 OF 2024 1123 WRIT PETITION NO. 8791 OF 2024 1124 WRIT PETITION NO. 8969 OF 2024 WITH CIVIL APPLICATION NO. 7763 OF 2025 IN WP/8969/2024 1125 WRIT PETITION NO. 9022 OF 2024 26/03/2026 1126 WRIT PETITION NO. 11374 OF 2024 1127 WRIT PETITION NO. 11818 OF 2024 1128 WRIT PETITION NO. 13066 OF 2024 1129 SECOND APPEAL NO. 576 OF 2022 WITH CIVIL APPLICATION NO. 12252 OF 2022 IN SA/576/2022 1130 SECOND APPEAL NO. 740 OF 2022 WITH CIVIL APPLICATION NO. 15426 OF 2022 IN SA/740/2022 1131 SECOND APPEAL NO. 43 OF 2024 WITH CIVIL APPLICATION NO. 2203 OF 2024 IN SA/43/2024 1132 SECOND APPEAL NO. 354 OF 2024 WITH CIVIL APPLICATION NO. 12282 OF 2024 IN SA/355/2024 WITH CIVIL APPLICATION NO. 12258 OF 2024 IN SA/354/2024 WITH Page 8 of 9 DPT Order SECOND APPEAL NO. 355 OF 2024 1133 SECOND APPEAL NO. 410 OF 2024 1134 ARBITRATION APPEAL NO. 1 OF 2021 1135 SECOND APPEAL NO. 515 OF 2021 WITH CIVIL APPLICATION NO. 12064 OF 2021 IN SA/515/2021 1136 SECOND APPEAL NO. 125 OF 2024 WITH CIVIL APPLICATION NO. 5632 OF 2024 IN SA/125/2024 1137 ARBITRATION APPEAL NO. 15 OF 2009 ( ARUN R. PEDNEKER, J. ) vj gawade/-.
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