Supreme Court - Daily Orders
A.B. Kasthurirangan vs Canara Bank . on 3 May, 2017
Bench: Adarsh Kumar Goel, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.1045-1046 OF 2017
IN
CIVIL APPEAL NOS. 8420-8421 OF 2013
A.B. KASTHURIRANGAN & ORS. …Petitioners
VERSUS
CANARA BANK & ORS. …Respondents
O R D E R
Delay condoned.
Applications seeking oral hearing of review petitions are rejected.
We have carefully gone through the review petitions and the connected papers. However, we do not find any merit in the review petitions. Accordingly, the review petitions are dismissed.
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.J. [ADARSH KUMAR GOEL] ...............…...........J. [PRAFULLA C. PANT] NEW DELHI MAY 3, 2017.
Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.05.04 11:03:37 IST Reason: CHAMBER MATTER SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) Nos. 1045-1046/2017 in C.A. Nos. 8420-8421/2013 A.B. KASTHURIRANGAN AND ORS. Petitioner(s) VERSUS CANARA BANK AND ORS.
Respondent(s) (With appln. (s) for hearing in open court and c/delay in filing review petition and office report) Date : 03/05/2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Applications seeking oral hearing of review petitions are rejected.
The review petitions are dismissed in terms of the signed order.
(SWETA DHYANI) (VEENA KHERA)
SR.P.A COURT MASTER
(Signed order is placed on the file)