Supreme Court - Daily Orders
State Of Tamil Nadu vs N.Anantha Jothi on 15 January, 2026
ITEM NO.57 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal(C) No(s). 34550-34551/2025
STATE OF TAMIL NADU & ORS. Petitioner(s)
VERSUS
N.ANANTHA JOTHI Respondent(s)
Date : 15-01-2026 These petitions were called on for hearing today.
For Petitioner(s) :
Ms. G. Indira, AOR
Mr. P Gandepan, Adv.
Mr. Anurag Kashyap, Adv.
Ms. Anjali Singh, Adv.
Ms. Raniba Pangnila, Adv.
Ms. Amrit Kaur, Adv.
For Respondent(s) :
Mr Poornachandiran, Adv.
Ms Sivani KMS, Adv.
Mr. Vairawan A.s, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service was complete on the sole respondent on 20.12.2025 but no counter affidavit has been filed yet. As last opportunity counter affidavit be filed by 30.01.2026.
Registry thereafter to process the matter for listing before the Hon'ble Court as per rules as Hon’ble Court has on 21.11.2025, directed to issue notice returnable in four weeks.
Copy of this Record of proceeding be furnished to the concerned ld. Advocate-on-record for information and compliance.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2026.01.17 SUJATA SINGH 14:09:52 IST Reason: Registrar HJ