Section 92(2)(iii) in The Arms Rules, 2016

[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(2)(iii) in The Arms Rules, 2016

(iii)complete lists of the firearms and ammunition indicating the quantity, type of action, manufacturer's serial number, model and caliber of the firearms and quantity, type and caliber of ammunition forming part of consignment along with a consignment note to be carried in-transit through Indian territory.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 92(2)(iii) in The Arms Rules, 2016