Section 186(2)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 186(2)] [Section 186] [Entire Act]

(c)have served for not less than six years since being rated Acting Artificer 4th class, of which 31h years must have been in a sea-going ship.

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