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State of Madhya Pradesh - Section

Section 24 in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

24. Procedure when affected area lies in more than one district.

- If the area of military operations extends over more than one districts, the Collector of each such district shall take action in accordance with these rules. Collectors shall act in consultation with each other in order to secure uniformity of procedure throughout the area over which the operations extend.