Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Karnataka - Subsection Section 3A(10) in Karnataka Panchayat Raj Act, 1993 (10)All resolutions in respect of any issue in the meetings of the Grama Sabha shall be passed by the majority of the members present and voting.]1
