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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(b) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969

(b)to order the production of any account book, register, record or other document relating to [such nursery or such place of business] [These words were substituted for the words 'such nursery' by Maharashtra 18 of 1995, Section 9(a)(ii).] and take or cause to be taken extracts from, or copies of, such document;