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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4)(ii) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(ii)Where the disciplinary authority appoints an inquiring authority for holding an inquiry into the articles of charge, it may, by an order appoint an employee to be known as "Presenting Officer" to present on its behalf the case in support of the articles of charge.