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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(k) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013

(k)"Sugarcane grower" means a person including a tenant who cultivates sugarcane either by himself or through members of his family or through hired labourers;