Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 405] [Entire Act] State of Goa - Subsection Section 405(3) in Goa Prisons Rules, 2006 (3)The Superintendent shall not place cases of prisoners submitted to the Government under rule 404 before the State Sentence Review Board unless directed otherwise.
