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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 19 in Utkal University of Culture Act, 1999

19. The Board.

(1)The Board shall consist of the following members, namely:-
(a)the Vice-Chancellor;
(b)the Secretary to Government, Culture Department or his nominee not below the rank of a Joint Secretary;
(c)the Secretary to Government, Finance Department or his nominee not below the rink of a Joint Secretary;
(d)the Chief Executive, Orissa Research Centre;
(e)the Director of Culture, Orissa;
(f)three persons (one each from the spheres of literary arts, visual arts and performing arts) to be nominated by the Chancellor from among the members of the Academic Council specified in clause (c) and clause (j) of sub-section (1) Section 17.
(g)Presidents of the Orissa Sahitya Akademj, Orissa Lalit Kala Akadsmi and Orissa Sangeet Natak Akademi;
(h)Principal, Utkal Sangeet Mahavidyalaya;
(i)principal, Bibhuti Kanungo College of Arts and Crafts, Bhubaneswar and Principal, College of Arts and Crafts, Khadikote,
(j)the Registrar;
(k)the Finance Officer;
(l)the Controller of Examinations; and
(m)two members of Orissa Legislative Assembly to be elected to by the members thereof.
(2)The Board shall ordinarily meet once in two months to transact its business.
(3)Seven members shall constitute the quorum for the meeting of the Board.