Rajasthan High Court - Jodhpur
Balu Ram vs Co-Ordinator, Ptet,2008 Jnvu, ... on 19 January, 2009
Author: Gopal Krishan Vyas
Bench: Gopal Krishan Vyas
!! 1 !!
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
O R D E R
S.B. CIVIL WRIT PETITION NO.9614/2008 (Balu Ram Vs. The Co-ordinator & Anr.) Date of order :: 19.01.2009 P R E S E N T HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS Mr.K.S. Yadav, for the petitioner. Mr.H.R. Soni on behalf of Mr.P.R. Singh, for the respondents.
It is stated at Bar by learned counsel for the parties that petitioner has already been given admission in Jodhpur, therefore, this writ petition has become infructuous.
Accordingly, the writ petition is dismissed as having become infructuous.
(GOPAL KRISHAN VYAS), J.
A.K. Chouhan/-