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State of Jammu-Kashmir - Section

Section 18A in The Registration Act, 1977 (1920 A.D.)

18A. [ Document for registration to be accompanied by true copy thereof. [Section 18A inserted by Act VIII of 1964.]

- Notwithstanding anything contained in this Act, the registering officer shall refuse to register any document presented to him for registration unless such document is accompanied by a true copy thereof.]