Calcutta High Court (Appellete Side)
Esquire Express & Courier Service & Anr vs Sri A.K. Verma on 13 May, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 13.05.2013.
srm CPAN 511 of 2013 In W.P. No. 15353 (W) of 2011 Esquire Express & Courier Service & Anr.
Versus Sri A.K. Verma Mr. Pantu Deb Roy, Mr. Debabrata Saha Roy, Mr. P. Saha ...For the Applicants.
Re: CPAN 511 of 2013 On the prayer made on behalf of the applicants, this application is dismissed as withdrawn with liberty to file afresh on the selfsame cause of action, if it is so advised.
( Debasish Kar Gupta, J. )