Section 20(1)(a) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(a)whether any property belonging, or any right, liability or obligation attaching, to the undertaking, vests in the Government;

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