Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(6) in The Maharashtra Housing and Area Development Authority Employees Gratuity Regulations, 1985 (6)Every nomination made under this regulation shall take effect from the date of its receipt by the Competent Authority.
