Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 17 in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974. 17. Approximate quantities of water discharge (d)Disposal of oily residue from slop tank(s) and other sources:
