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State of Rajasthan - Section

Section 22 in The Rajasthan Legal Aid Rules, 1984

22. Repeal & Savings.

- The Rajasthan Legal Aid Rules, 1981, and the Rules for providing free legal aid to poor tribals are hereby rescinded:Provided that Notwithstanding the rescinding of the said rules, anything done or any action taken under them shall be deemed to have been done or taken under these rules.