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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(a) in Panjab University Act, 1947

(a)Fifteen shall be elected by the Registered Graduates from amongst themselves, among whom -
(i)[ two shall be elected to represent the districts of Ferozepur Hoshiarpur, Ludhiana and the tehsils of Muktsar, Moga and Malout in District Faridkot in the State of Punjab, and one to represent the Union Territory of Chandigarh; and [Vide Government of India Notification, dated 25.4.1972 and 3.5.1984.]
(ii)the remaining twelve shall be elected from any area including any of the areas mentioned in sub-clause (i)]