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State of Himachal Pradesh - Section

Section 17 in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

17. No test, written or oral, for admission.

- The Institution shall abide by the provision of section 13 of the Right to Education Act, 2009 and no child shall be subjected to admission test, written or oral assessment for granting admission in a Centre.