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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Sovereign Gold Bond Scheme 2016-17 - Series I

(1)The Gold Bond shall be repayable on the expiration of eight years from the 5th day of August 2016, the date of the issue of Gold Bonds:Provided that premature redemption of Gold Bond may be permitted after fifth year from the date of issue of such Gold Bond on the date on which interest is payable;