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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)A post graduation degree in Geology granted by a Institution or University established or incorporated by or under a Central Act, a Provincial Act or a State Act, including any institution recognized by the University Grants Commission established under section 4 of the University Grants Commission Act, 1956 or any equivalent qualification; and