(2)The overman shall, -(a)while on duty, carry a tracing of the workings of such district and shall keep the tracing up-to-date;(b)in his district, make the inspections and reports required by these regulations;(c)ensure that the subordinate officials and competent persons in his district carry out their respective duties in a proper manner;(d)ensure that mining operations in the part of the mine assigned to him under sub-regulation (1) are carried out as per the code of practices framed under these regulations.
