Section 11(b) in The Registration And Other Related Laws (Amendment) Act, 2001
(b)after article No. 23 and the entries relating thereto, the following article No. and the entries shall be inserted, namely:- Description of Instrument Proper Stamp- duty" 23A. CONVEYANCE IN THE NATURE OF PART Ninety per cent. Of PERFORMANCE- Contracts for the transfer of immovable the duty as a Property in the nature of part performance in any Union Conveyance Territory under section 53A of the Transfer of Property (No. 23).". Act, 1882 . (4 of 1882 )
