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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(f) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(f)"Director" means Director of Archaeology and Museums of the State Government and includes any officer authorized by the State Government to perform the duties of the Director;