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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(7) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993

(7)Every repairer licensed under the Act and these rules shall -
(a)by required to maintain such equipment and tools, as the Controller may direct; and
(b)furnish to the State Government a security deposit for each licence as specified in Schedule XI.