Madhya Pradesh High Court
4Mann Industries Private Limited vs Bestech Engineering (P) Ltd. on 15 September, 2022
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 3485 of 2018
(4MANN INDUSTRIES PRIVATE LIMITED Vs BESTECH ENGINEERING (P) LTD.)
Dated : 15-09-2022
Shri Vishwamohan Bhardwaj, learned counsel for the petitioner.
None for the respondent.
Learned counsel for the petitioner submits that there is every possibility that the matter may be settled between the parties therefore, some time may be granted. He further submits that if till the next date of hearing settlement does not take place then he will argue the matter finally.
As prayed list in the next week.
Till then interim relief shall continue.
(SANJAY DWIVEDI) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 9/16/2022 5:54:36 PM